LAWS(DLH)-2005-11-70

AMAN SERVICES Vs. COMISSIONER OF POLICE

Decided On November 07, 2005
AMAN SERVICES Appellant
V/S
COMISSIONER OF POLICE Respondents

JUDGEMENT

(1.) This writ petition has been filed praying for a mandamus directing the respondent to accept the tender of the petitioner submitted on 2.2.2004 for supply of 100 vehicles (70 Ambassador cars and 30 Maruti Gypsies) on hire basis and award the contract to the petitioner.

(2.) We have heard learned counsel for the parties and perused the record.

(3.) It appears that the respondent, Commissioner of Police, Delhi invited tenders in January,2004 from transporters/fleet owners for supply of about 100 petrol driven vehicles (70 Ambassador Cars and 30 Maruti Gypsies) for 24 hours operation for VIP security duty for a period of one year. The terms and conditions of the tender are contained in Annexure P-1 to the writ petition.