N RANGA RAO Vs. ANIL GARG

Referred Judgements :-

SLAZENGER AND SONS V. FELTHAM AND CO [REFERRED TO]
SCHWEPPES LD. V. GIBBENS [REFERRED TO]
CADBURY SCHWEEPES V. PUB SQUASH CO. [REFERRED TO]
SAPERS V. SPECTERS [REFERRED TO]
DE CORDOVA VICK CHEMICAL CO. [REFERRED TO]
FITCHETTS LTD. V. LOUBET AND CO. LTD. [REFERRED TO]
BRISTOL CONSERVATORIES LTD. V. CONSERVATORIES CUSTOM BUILT LTD [REFERRED TO]
PAYTON AND CO. V. SNELLING LAMPARD AND CO. [REFERRED TO]
N.S. THREAD AND CO. V. CHADWICK AND BROS. [REFERRED TO]
M/S. JOHNSON AND JOHNSON AND ANR. V. CHRISTINE HODEN INDIA (P) LTD. AND ANR. [REFERRED TO]
AMRITDHARA PHARMACY VS. SATYA DEO GUPTA [REFERRED TO]
KAVIRAJ PANDIT DURGA DUTT SHARMA IN BOTH THE APPEALS VS. NAVARATNA PHARMACEUTICAL LABORATORIES IN BOTH THE APPEALS [REFERRED TO]
RUSTON AND HORNSBY LIMITED VS. ZAMINDARA ENGINEERING CO [REFERRED TO]
AMERICAN HOME PRODUCTS CORPORATION VS. MAC LABORATORIES PRIVATE LIMITED AND ANOTHLER [REFERRED TO]
S M DYECHEM LIMITED VS. CADBURY INDIA LIMITED [REFERRED TO]
CADILA HEALTH CARE LIMITED VS. CADILA PHARMACEUTICALS LIMITED [REFERRED TO]
KELLOGG COMPANY VS. PRAVIN KUMAR BHADABHAI [REFERRED TO]
SUNSTAR LUBRICANTS LIMITED VS. FEDERAL CHEMICAL INDUSTRIES [REFERRED TO]
COLGATE PALMOLIVE COMPANY VS. ANCHOR HEALTH AND BEAUTY CARE PRIVATE LIMITED [REFERRED TO]
BHARAT HOTELS LIMITED VS. UNISON HOTELS LIMITED [REFERRED TO]