COMMISSIONER OF INCOME TAX Vs. ADITYA CHEMICALS LTD.

Referred Judgements :-

CWT VS. RAM NARAIN AGRAWAL [REFERRED TO]
SHAMRAO VISHNU PARULEKAR VS. DISTRICT MAGISTRATE THANA [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL I CALCUTTA VS. VEGETABLES PRODUCTS LIMITED [REFERRED TO]
BRIJ MOHAN VS. COMMISSIONER OF INCOME TAX NEW DELHI [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. P DORAISWAMY CHETTY VELLORE [REFERRED TO]
B N SHARMA VS. COMMISSIONER OF INCOME TAX ORISSA [REFERRED TO]
BRIJ MOHAN DAS LAXMAN DAS VS. COMMISSIONER OF INCOME TAX AMRITSAR [REFERRED TO]
ALLIED MOTORS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX DELHI [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY VS. PODAR CEMENT PRIVATE LIMITED AND OT HERS [REFERRED TO]
COMMISSIONER OF INCOME TAX BANGALORE VS. VENKATESWARA HATCHERIES PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE COIMBATORE VS. ELGI EQUIPMENTS LIMITED [REFERRED TO]
K M SHARMA VS. INCOME TAX OFFICER WARD 137 NEW DELHI [REFERRED TO]
GEM GRANITES VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF SALES TAX DELHI VS. SHRI KRISHNA ENGG CO [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CHELPARK COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MARY IGNATIUS [REFERRED TO]
JAMSHEDPUR MOTOR ACCESSORIES STORES VS. UNION OF INDIA [REFERRED TO]