NATIONAL STOCK EXCHANGE MEMBER Vs. UNION OF INDIA

Referred Judgements :-

UNION OF INDIA VS. ARUN KUMAR ROY [REFERRED TO]
SHISH RAM VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
UNION OF INDIA VS. MADRAS TELEPHONE S C AND S T SOCIAL WELFARE ASSOCIATION [REFERRED TO]
PATANGRAO KADAM VS. PRITHAVIRAJ SAYAJIRAO YADAV DESHMUKH [REFERRED TO]
GURUDEVDATTA VKSSS MARYADIT VS. STATE OF MAHARASHTRA [REFERRED TO]
DISTRICT MINING OFFICER VS. TATA IRON AND STEEL CO [REFERRED TO]
HARSHAD S MEHTA VS. STATE OF MAHARASHTRA [REFERRED TO]
GRASIM INDUSTRIES LIMITED VS. COLLECTOR OF CUSTOMS BOMBAY [REFERRED TO]
UNION OF INDIA VS. HANSOLI DEVI [REFERRED TO]
BHAIJI VS. SUB DIVISIONAL OFFCER THANDLA [REFERRED TO]
JINIA KEOTIN VS. KUMAR SITARAM MANJHI [REFERRED TO]
NASIRUDDIN VS. SITA RAM AGARWAL [REFERRED TO]
SHIV SHAKTI CO OPERATIVE HOUSING SOCIETY NAGPUR VS. SWARAJ DEVELOPERS [REFERRED TO]
PANDIAN CHEMICALS LIMITED VS. COMMISSIONER OF INCOME TAX MADURAI [REFERRED TO]
PRAKASH NATH KHANNA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
DELHI FINANCIAL CORPN VS. RAJIV ANAND [REFERRED TO]
GOVERNMENT OF A P VS. ROAD ROLLERS OWNERS WELFARE ASSOCIATION [REFERRED TO]
SWEDISH MATCH AB VS. SECURITIES AND EXCHANGE BOARD INDIA [REFERRED TO]