(1.) At the hearing held on 11.11.2005, learned counsel for the parties did not press for the relief pertaining to claim for compensation.
(2.) Prayers made in the two writ petitions are as under : WP(C) 3133/2000 :
(3.) I need not, therefore, decide qua prayer No.2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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