LAWS(DLH)-2005-5-76

DAVINDER SINGH Vs. SURJIT SINGH

Decided On May 18, 2005
DAVINDER SINGH Appellant
V/S
SURJIT SINGH Respondents

JUDGEMENT

(1.) :

(2.) CRIMINAL Revision No. 210 of 1982 stands dismissed. For orders, see CRIMINAL Apeal No. 148 of 1982.