LAWS(DLH)-1994-7-10

GOVERNMENT OF NATIONAL CAPITAL TERRITORY Vs. KAMLESH

Decided On July 07, 1994

GOVERNMENT OF NATIONAL CAPITAL TERRITORY Appellant

V/S

KAMLESH Respondents

Referred Judgements :-

HINDUSTAN TIN WORKS PVT LIMITED VS. EMPI OYEES OF HINDUSTAN TIN WORKS PRIVATE LIMITED [REFERRED]
SAGIR AHMAD VS. UNION OF INDIA [REFERRED]

JUDGEMENT

(1.) Pleadings are complete.

(2.) Rule D.B.

(3.) Heard the Counsel.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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