R S BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY

JUDGEMENT

(1.) ORDER:

(2.) THE petitioner M/s. R.S. Builders was awarded the work of construction of 1323 SFS Houses at Santa Vihar, Sub-Head: Construction of Cement Concrete, Paths and Pavements in Pocket B by the Delhi Development Authority (in short "D.D.A."). During the currency of the contract dispute arose between the parties and finally when they could not be sorted out, the petitioner sought for the arbitration of the disputes. THE Engineer Member, D.D.A. referred those disputes to the sole arbitration of Shri A. P. Paracer, respondent No. 2, herein. THE said arbitrator made and published his award on 8-11-1991. THE said award was filed in the Court. Notice of which was issued to both the parties. THE petitioner filed no objections whereas the D.D.A. filed the objections, which are listed as I.A. 6887/94.