(1.) ORDER:
(2.) THIS is an application under S.5 of the Limitation Act whereby the respondents have sought condonation of delay in filing objections to the award of the sole arbitrator, Shri R. C. Malhotra dated 29-9-1992. The objection petition is registered as I.A. No. 7764/93.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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