LAWS(DLH)-1994-8-27

NARAINDAS R ISRANI Vs. DELHI DEVELOPMENT AUTHORITY

Decided On August 03, 1994
NARAINDAS R.ISRANI Appellant
V/S
DELHI DEVELOPMENT AUTHORITY Respondents

JUDGEMENT

(1.) JUDGMEGT , J.-

(2.) THIS is a judgment on admissions directing a part of the award to be made a rule of the court.