(1.) THIS order shall also govern the disposal of OMP 133 90 and 199/90.
(2.) BRIEFLY stated the facts in so far as relevant for the purpose of disposin of these three matters and setting out the background in which the controvers for adjudication before the Court has arisen are as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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