JAIN EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA

Referred Judgements :-

J. K. SYNTHETICS LTD. AND ANOTHER V. UOI AND OTHERS [REFERRED TO]
DALHOUSIE INVESTMENT TRUST CO. V. CIT [REFERRED TO]
HINDUSTAN ALUMINIUM CORPN. LTD. V. THE SUPDT. CENTRAL EXCISE AND OTHERS [REFERRED TO]
SUPER TRADERS AND ANOTHER V. UOI AND OTHERS [REFERRED TO]
KHANDELWAL METAL AND ENGG. V. UOI AND OTHERS [REFERRED TO]
INDO CHINA STEAM NAVIGATION CO. LTD. V. JASJIT SINGH,ADDITIONAL COLLECTOR [REFERRED TO]
J. C. C. OF IMPORTS AND EXPORTS V. M/S. AMIN CHAND [REFERRED TO]
SALES TAX COMMR. INDORE V. JASWANT SINGH [REFERRED TO]
S KRISHNAN VS. STATE OF MADRAS [REFERRED TO]
COMISSIONER OF POLICE BOMBAY VS. GORDHANDAS BHANJI [REFERRED TO]
PANNALAL BINJRAJ VS. UNION OF INDIA [REFERRED TO]
F N ROY VS. COLLECTOR OF CUSTOMS CALCUTTA [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
SEWPUJANRAI INDRASANARAI LIMITED VS. COLLECTOR OF CUSTOMS [REFERRED TO]
N T VELUSWAMI THEVAR VS. G RAJA NAINAR [REFERRED TO]
BHOPAL SUGAR INDUSTRIES LIMITED VS. INCOME TAX OFFICER BHOPAL [REFERRED TO]
RAMAVATAR BUDHAIPRASAD VS. ASSISTANT SALES TAX OFFICER AKOLA [REFERRED TO]
A V VENKATESWARAN COLLECTOR OF CUSTOMS BOMBAY VS. RAMCHAND SOBHRAJ WADHWANI [REFERRED TO]
COLLECTOR OF CUSTOMS MADRAS VS. K GANGA SETTY [REFERRED TO]
PIONEER TRADERS EASTERN OVERSEAS PONDICHERRY VS. CHIEF CONTROLLER OF IMPORTS AND EXPORTS PONDICHERRY:CHIEF CONTROLLER OF IMPORTS AND EXPORTS PONDICHERRY [REFERRED TO]
UNION OF INDIA UNION OF INDIA UNION OF INDIA HINDUSTAN LEVER LIMITED VS. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED :GANESH FLOUR MILLS CO LIMITED DELHI:MODI SUGAR MILLS:DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED [REFERRED TO]
BHOPAL SUGAR INDUSTRIES LIMITED M P VS. D P DUBE SALES TAX OFFICER BHOPAL REGION BHOPAL [REFERRED TO]
A NARAYANAN VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE VS. JASWANT SINGH CHARAN SINGH [REFERRED TO]
ORIENT PAPER MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. RAI BAHADUR SHREERAM DURGA PRASAD PRIVATE LIMITED [REFERRED TO]
HINDUSTAN STEEL LIMITED VS. STATE OF ORISSA [REFERRED TO]
BOARD OF HIGH SCHOOL AND INTER MEDIATE EDUCATION U P VS. KUMARI CHITRA SRIVASTAVA [REFERRED TO]
CHAMPALAL BINANI VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
INVESTMENT LIMITED VS. COMMISSIONER OF INCOME TAX CALCUTTA [REFERRED TO]
ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA VS. BEST AND COMPANY [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. BRIJLAL LOHIA AND MAHABIR PRASAD KHEMKA EXECUTORS OF LATE KANAILAL LOHIA [REFERRED TO]
DEPUTY ASSISTANT IRON AND STEEL CONTROLLER VS. L MANICKCHAND PROPRIETOR KATRELLA METAL CORPORATION MADRAS [REFERRED TO]
V V IYER OF BOMBAY VS. JASJIT SINGH COLLECTOR OF CUSTOMS [REFERRED TO]
PYARALI K TEJANI VS. MAHADEO RAMCHANDRA DANGE [REFERRED TO]
HEALTHWAYS DAIRY PRODUCTS COMPANY VS. UNION OF INDIA [REFERRED TO]
DUNLOP INDIA LIMITED MADRAS RUBBER FACTORY LIMITED VS. UNION OF INDIA [REFERRED TO]
SOUTH INDIA COIR MILLS POOCKAKKAL VS. ADDITIONAL COLLECTOR OF CUSTOMS AND CENTRAL EXCISE [REFERRED TO]
DHARAM CHAND JAIN VS. STATE OF BIHAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. INDIAN HUME PIPE COMPANY LIMITED [REFERRED TO]
CHANDRAKANT SAHA HARDHAN DAS SHYAMALAL KUMAR ROY ASHOKUMAR PAUL DURGA PRASAD AGGARWAL VS. UNION OF INDIA [REFERRED TO]
MAHARAJA BOOK DEPOT VS. STATE OF GUJARAT [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
TITAGHUR PAPER MILLS COMPANY LIMITED VS. STATE OF ORISSA [REFERRED TO]
OSWAL WOOLLEN MILLS LIMITED OSWAL WOOLLEN MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
LIBERTY OIL MILLS VS. UNION OF INDIA [REFERRED TO]
COROMANDEL FERTILIZERS LIMITED COROMANDEL FERTILIZERS LIMITED VS. UNION OF INDIA [REFERRED TO]
BANSAL EXPORT PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
CHARANDAS MALHOTRA VS. ASSISTANT COLLECTOR OF CUSTOMS AND SUPERINTENDENT PREVENTIVE SERVICE [REFERRED TO]
SHAH H A AND CO VS. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX [REFERRED TO]