SHEILA DEVI Vs. KISHAN LAL KALRA

Referred Judgements :-

BARRU AND OTHERS V. LACHHMAN AND OTHERS [REFERRED]
GHULAM QUADIR V. BULAQI MAL AND SONS [REFERRED]
LAKHOMAL DEEPCHAND V. DEEPCHAND TOLARAM [REFERRED]
RAJENDRA BAKSH SINGH V. BAHU RANI [REFERRED PULLAN J.]
RAMACHRITAR PANDEY V. BASIT RAI [REFERRED]
MOTIRAM AND OTHERS V. DAULAT [REFERRED]
MIAN ALLAH YAR V. ANJUMAN IMADAD QUARZA [REFERRED TEK CHAND AND BECKETTJJ.]
GHULAM NABI V. QUMAR BAKSH AND OTHERS [REFERRED TEK CHAND AND BECKETT JJ.]
EMPEROR V. RALLA RAM [REFERRED TO]
SUBEDAR SINGH V. DURGA SINGH [REFERRED MISRA J.]
ANJUMAN MOINIA FAKRIA CHISHTIA V. S ABDUL QADIR [REFERRED ATMA CHARAN J. C.]
MAUNG YA V. MATING LU GYAW [REFERRED]
MT NAJAB SULTAN V. RAM KISHAN [REFERRED ALMOND J.C. AND MIR AHMED J.]
KARAM ILAHI V. MUHAMMAD BASHIR [REFERRED]
KASHINATH OKE V. TUKARAM [REFERRED R. KAUSHALENDRA RAO AND TAMBE JJ.]
BHOLANATH V. GIRISHCHANDRA [REFERRED IMAH CJ. AND DAS J.]
STATE OF JAMMU AND KASHMIR V. L TOTA RAM [REFERRED]
HARI MOHAN MISSER V. SURENDRA NARAIN SINGH [REFERRED SIR FRANCIS W. MACLEAN CJ" HILL AND STEVENSJJ.]
JAGESHRA V. DURGA PRASAD SINGH [REFERRED SIR HENRY RICHARDS CJ AND TUDBALL J.]
SHAMSHER SINGH V. RAIJINDER PRASHAD [REFERRED]
MANCHINNA SHANTAMMA V. MANCHIMMA LACHIAH [REFERRED]
S RM AR S SP SATHAPPA CHETTIAR VS. S RM AR RM RAMANATHAN CHETTIAR [REFERRED]
LALA MATA DIN VS. A NARAYANAN [REFERRED]
ONKAR MAL VS. RAM SARUP [REFERRED]
OM PRAKASH VS. MAYA RAM [REFERRED B. MUKHERJI AND D. P. UNIYAL JJ.]
A KLOGANATHAN VS. CHANNARAYAPPA AND [REFERRED K. S. HEGDE J.]
UDAYANATH MOHAPATRA VS. RAHAS PANDIANI [REFERRED JAGANNATHA DAS J.]
STRAW PRODUCTS LIMITED VS. MUNICIPAL BOARD [REFERRED P. K. TARE J.]
BADRILAL BHOLARAM VS. STATE OF MADHYA PRADESH [REFERRED P. V. DIXIT C.J.,AND K. L. PANDEY J.]
S PARAMESWARAN VS. S SARVESWARAN [REFERRED]
BURJOR PESTONJI SETHNA VS. NARIMAN MINOO TODIWALLA [REFERRED CHAGLA CJ AND DIXIT J.]
RAJDHAR BUWA VS. UMAKANT BHIMRAO [REFERRED J. R. MUDHOLKAR J.]
CHHOTALAL KALIDAS VS. LAXMIDAS MAYARAM [REFERRED SHAH AND GOKHALE JJ.)]
LAKHSHMI NARAIN VS. BHARAT SINGH [REFERRED KHOSLA AND FALSHAW JJ.]
VISHWA NATH VS. SITA BAI ANAND [REFERRED]
S TARLOK SINGH S SANT SINGH VS. SARDARNI DALJIT KAUR [REFERRED TEK CHAND AND K. L. GOSAIN JJ.]
STATE OF BIHAR VS. TULSHI RAM [REFERRED C. P. SINHA J.]
PANNALAL LALA VS. ABDUL GANI [REFERRED]
RAJABALA DASI VS. RADHIKA CHARAN ROY [REFERRED SUHRAWARDY AND ,CHOTZNER JJ.]
NARAYANGUNJ CENTRAL CO-OPERATIVE SALE AND SUPPLY SOCIETY LTD VS. MAFIZUDDIN AHMED [REFERRED]
GHALIB RASOOL VS. MANGU LAL [REFERRED]
INAYAT HUSAIN VS. BASHIR AHMAD [REFERRED MEARS C.J AND SEN J.]
MT RUPIA VS. BHATU MAHTON [REFERRED]
SRI RAJAH NAYANI VENKATA RANGA RAO BAHADUR ZAMINDAR GARU VS. SRI RAJAH TADAKAMALLA SITA RAMACHANDRA RAO BAHADUR ZAMINDAR GARU [REFERRED WADSWORTH J.]
ATTARSINGH BISAN SINGH VS. MANOHARSINGH NATHA SINGH [REFERRED SHEVDE J.]
Chief Inspector of Stamps, U. P. Allahabad VS. Mahanth Laxmi Narain and others [REFERRED]