BRIJ KHANDELWAL Vs. UNION OF INDIA

JUDGEMENT

(1.) These are two Civil Writ Petitions. Civil Writ Petition No. 822 of 1974 has been filed by Shri Bri) Khandelwal praying that this Court may .

(2.) The other Civil Writ Petition No. 935 of 1974 has been filed by Shri Shyama Charan Gupta praying as follow? :

(3.) The relevant avermenis in this Writ Petition arc similar to the averments in Civil Writ Petilion No. 822 of 1974 and, therefore, it Would be suflicient to mention the relevant averments in the latter Civil Writ Petition, and in the counter affidavit filed therein by the espo.ndcnt who is the same in the two writ petitions.