(1.) Allowed, subject to all just exceptions.
(2.) Application stands disposed of. CM APPL. 37870/2024 (interim relief)
(3.) The present application under Sec. 151 of the Code of Civil Procedure, 1908 ('CPC"), has been filed on behalf of the applicants/petitioners, praying as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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