LAWS(DLH)-2024-3-93

PAWAN KUMAR Vs. SASHASTRA SEEMA BAL

Decided On March 22, 2024
PAWAN KUMAR Appellant
V/S
SASHASTRA SEEMA BAL Respondents

JUDGEMENT

(1.) This petition has been filed by the petitioner with the following prayers:-

(2.) In substance, the petitioner is praying for consideration of his candidature for the post of Assistant Commandant (GD) in the Sashastra Seema Bal ('SSB', for short).

(3.) On November 26, 2012, the petitioner joined SSB and commenced training at Tejpur, Assam. On completion of his training, he was posted at Virpur, Bihar in the month of January, 2014 on the post of Sub-Inspector. Later in the month of April, 2018, he was transferred to Pilibhit, Uttar Pradesh. On June 05, 2018, he was promoted to the post of Inspector.