JOYI KITTY JOSEPH Vs. UNION OF INDIA

Referred Judgements :-

R. V. HALLIDAY [REFERRED TO]
UNION OF INDIA AND ANR. V. DIMPLE HAPPY DHAKAD [REFERRED TO]
JAGANNATH MISRA VS. STATE OF ORISSA [REFERRED TO]
ANANTA MUKHI ALIAS ANANTA HARI VS. STATE OF WEST BENGAL [REFERRED TO]
ODUT ALI MIAH VS. STATE OF WEST BENGAL [REFERRED TO]
HARADHAN SAHA MADAN LAL AGARWALA VS. STATE OF WEST BENGAL [REFERRED TO]
ASHADEVL WIFE OF GOPAL GHERMAL MEHTA DETENU VS. K SHIVRAJ ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF GUJARAT [REFERRED TO]
MEHRUNISSA VS. STATE OF MAHARASHTRA [REFERRED TO]
A K ROY THAN SINGH TYAGI DR VASANTKUMAR PANDIT VS. UNION OF INDIA [REFERRED TO]
ASHOK KUMAR VS. DELHI ADMINISTRATION [REFERRED TO]
PRAKASH CHANDRA MEHTA VS. COMMISSIONER AND SECRETARY GOVERNMENT OF KERALA [REFERRED TO]
HEM LALL BHANDARI VS. STATE OF SIKKIM [REFERRED TO]
TSERING DOLKAR VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
UNION OF INDIA VS. MANOHARLAL NARANG [REFERRED TO]
STATE OF GUJARAT VS. SUNIL FULCHAND SHAH [REFERRED TO]
RAJENDRAKUMAR NATVARLAL SHAH VS. STATE OF GUJARAT [REFERRED TO]
AYYA ALIAS AYUB VS. STATE OF UTTAR PRADESH [REFERRED TO]
T A ABDUL RAHMAN VS. STATE OF KERALA [REFERRED TO]
STATE OF PUNJAB VS. SUKHPALSINGH [REFERRED TO]
MADAN LAL ANAND SHASHI ANAND VS. UNION OF INDIA [REFERRED TO]
KUBICDARUSZ VS. UNION OF INDIA [REFERRED TO]
KAMARUNNISSA BADHRUNNISSA SITHY AYSHA KAMARUNNISSA BADHRUNNISSA SITHY AYSHA VS. UNION OF INDIA [REFERRED TO]
ABDUL SATHAR IBRAHIM MANIK IBRAHIM SHAREEF M MADHAFUSHI VS. UNION OF INDIA [REFERRED TO]
POOLPANDI VS. SUPERINTENDENT CENTRAL EXCISE [REFERRED TO]
KAMLESHKUMAR ISHWARDAS PATEL UNION OF INDIA OTHERS UNION OF INDIA HANSABEN JAYANTILAL SHAH VS. UNION OF INDIA [REFERRED TO]
SURJEET SINGH CHHABRA VS. UNION OF INDIA [REFERRED TO]
D K BASU ASHOK K JOHRI VS. STATE OF WEST BENGAL :STATE OF UTTAR PRADESH [REFERRED TO]
K I PAVUNNY VS. ASSISTANT COLLECTOR HQ CENTRAL EXCISE COLLECTORATE COCHIN [REFERRED TO]
SUNIL FULCHAND SHAH VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. ARVIND SHERGILL [REFERRED TO]
V C MOHAN VS. UNION OF INDIA [REFERRED TO]
CHOWDARAPU RAGHUNANDAN VS. STATE OF TAMIL NADU [REFERRED TO]
RAJESH GULATI VS. GOVERNMENT OF NCT OF DELHI [REFERRED TO]
UNION OF INDIA VS. PAUL MANICKAM [REFERRED TO]
KIRTI KUMAR NIRULA VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. CHAYA GHOSHAL [REFERRED TO]
NARESH KUMAR GOYAL VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. BHAURAO PUNJABRAO GAWANDE [REFERRED TO]
UNION OF INDIA VS. RANU BHANDARI [REFERRED TO]
POOJA BATRA VS. UNION OF INDIA [REFERRED TO]
GIMIK PIOTR VS. STATE OF TAMIL NADU [REFERRED TO]
REKHA VS. STATE OF TAMIL NADU [REFERRED TO]
G REDDEIAH VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
YUMMAN ONGBI LEMBI LEIMA VS. STATE OF MANIPUR [REFERRED TO]
MUNAGALA YADAMMA VS. STATE OF A P [REFERRED TO]
ANNIE KITTY CREADO VS. STATE OF MAHARASHTRA [REFERRED TO]
SAMA ARUNA VS. STATE OF TELANGANA AND OTHER. [REFERRED TO]
SURINDER KUMAR KHANNA VS. INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE [REFERRED TO]
KHAJA BILAL AHMED VS. STATE OF TELANGANA [REFERRED TO]
ANKIT ASHOK JALAN VS. UNION OF IDNIA [REFERRED TO]
BANKA SNEHA SHEELA VS. STATE OF TELANGANA [REFERRED TO]