(1.) Allowed, subject to just exceptions.
(2.) This is an application filed on behalf of the appellant, seeking condonation of delay in filing the appeal.
(3.) Since we intend to dispose of the appeal, the delay is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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