LAWS(DLH)-2024-7-53

NARESH KUMAR GUPTA Vs. UNION OF INDIA

Decided On July 18, 2024
NARESH KUMAR GUPTA Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) This is an application moved on behalf of the petitioner seeking condonation of delay in filing the review petition.

(2.) According to the petitioner, there is a delay of 236 days in filing the review petition.

(3.) Having regard to the reasons mentioned in the application, we are inclined to condone the delay.