(1.) The application bearing no. 16147/2024 has been filed under Sec. 151 of the Code of Civil Procedure, 1908 seeking the following reliefs:
(2.) The captioned writ petition in which the instant applications have been filed is related to the issue of mode of election of the office bearers of the respondent no. 2 ('respondent Club' hereinafter) which is a society bearing no. 394/1949-50 registered under the Societies Registration Act, 1860.
(3.) The respondent Club was provided with a land admeasuring 8.3 acres by the Union of India in New Delhi and a lease dtd. 27/6/1956 was executed for the same.