(1.) This is an application seeking early hearing of the writ petition.
(2.) For the reasons stated in the application, early hearing is allowed.
(3.) The matter is taken up for hearing today.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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