(1.) The present application has been filed under Sec. 483 read with Sec. 528 of the BNSS for grant of bail in FIR No. 305/2024 dated 31. 05.2024, registered at Police Station Moti Nagar for offences punishable under Ss. 328/376(2)(n)/508 IPC.
(2.) The facts, in brief, leading up to the filing of the application are as follows:
(3.) Notice was issued on 15/7/2024 and Status Report has been filed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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