PAWAN GUPTA Vs. KAMAL GUPTA

Referred Judgements :-

KESHRIMAL JIVJI SHAH V. BANK OF MAHARASHTRA [REFERRED TO]
SHASHI PRAKASH KHEMKA (DEAD) THROUGH LR AND ANR. V. NEPC MICON AND ORS. [REFERRED TO]
BACHA F GUZDAR BOMBAY VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
KALE VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
SATYABRATA BISWAS VS. KALYAN KUMAR KISKU [REFERRED TO]
K K MODI VS. K N MODI [REFERRED TO]
HARYANA TELECOM LIMITED VS. STERLITE INDUSTRIES INDIA LIMITED [REFERRED TO]
SUKANYA HOLDING PRIVATE LIMITED VS. JAYESH H PANDYA [REFERRED TO]
HARI SHANKAR SINGHANIA VS. GAUR HARI SINGHANIA [REFERRED TO]
AFCONS INFRASTRUCTURE LTD VS. CHERIAN VARKEY CONSTRUCTION CO P LTD [REFERRED TO]
M/S TODAY HOMES & INFRASTRUCTURE PVT. LTD VS. LUDHIANA IMPROVEMENT TRUST [REFERRED TO]
M/S. DURO FELGUERA, S.A. VS. M/S. GANGAVARAM PORT LIMITED [REFERRED TO]
STATE BANK OF INDIA VS. ERICSSON INDIA PRIVATE LIMITED & ORS [REFERRED TO]
RAVINDER KAUR GREWAL VS. MANJIT KAUR [REFERRED TO]
VIDYA DROLIA AND OTHERS VS. DURGA TRADING CORPORATION [REFERRED TO]
INTERCONTINENTAL HOTELS GROUP (INDIA) PVT. LTD. VS. WATERLINE HOTELS PVT. LTD [REFERRED TO]
UMADEVI NAMBIAR VS. THAMARASSERI ROMAN CATHOLIC DIOCESE [REFERRED TO]
NTPC LTD. VS. M/S SPML INFRA LTD [REFERRED TO]
N.N. GLOBAL MERCANTILE PRIVATE LIMITED VS. INDO UNIQUE FLAME LTD [REFERRED TO]