(1.) This is an application under Sec. 151 of the Code of Civil Procedure, 1908 [CPC] moved on behalf of the petitioners seeking exemption of filing certified copies of Annexures.
(2.) Heard.
(3.) The same is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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