LAWS(DLH)-2024-1-170

ROHAN CHETRY Vs. STAFF SELECTION COMMISSION

Decided On January 15, 2024
Rohan Chetry Appellant
V/S
STAFF SELECTION COMMISSION Respondents

JUDGEMENT

(1.) The present petition has been filed by the petitioners for the following prayers:

(2.) In substance, the prayer is for seeking induction /appointment of the petitioners as per their merits on the post of Constable (GD) in Central Armed Police Forces (CAPFs).

(3.) We have been informed by Mr. Abhishek Saket, SPCG appearing for the respondents, by filing a summarised chart (which is taken on record) of the result with respect to the ten petitioners, that nine petitioners are successful. The seven petitioners have been issued the appointment letters. The appointment letters to the remaining petitioners i.e. petitioner No.3 being Lakhan Sharma and petitioner No.8 being Karan Sarkar shall be issued subject to the completion of the formalities within four weeks, as an outer limit. The submission is taken on record.