SUMIT Vs. STATE (GOVT. OF NCT OF DELHI)

JUDGEMENT

(1.) The present application is filed seeking regular bail in FIR No. 34/2019 dtd. 25/1/2019, registered at Police Station DBG Road for offence under Sec. 302 of the Indian Penal Code, 1860 ('IPC').

(2.) Chargesheet in the present case has been filed under Ss. 302 read with Sec. 120B/201/34 of the IPC.

(3.) On 25/1/2019, an information was received vide DD No. 14 - A that a dead body was found, behind a CNG pump near Arya Samaj Mandir. It is alleged that the call was entrusted to SI Lalit, who along with other police officials, reached the place of the alleged incident where the dead body of a lady aged about 29-30 years was found lying near the CPWD wall.