(1.) Exemption allowed, subject to just exceptions.
(2.) Application is disposed of.
(3.) The present petition has been filed alleging wilful disobedience of the order dtd. 19/12/2023 passed in W.P. (Crl) No.3752/2023. By the aforesaid order, the following directions had been passed :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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