(1.) This is an Application filed on behalf of the Petitioners seeking early hearing.
(2.) No notice has been issued in the present Petition till date.
(3.) Learned Counsel for the Petitioners submit that the Petitioner had failed to place a document on record which has since been filed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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