LAWS(DLH)-2024-3-246

DHIRAJ VERMA Vs. UNION OF INDIA

Decided On March 18, 2024
Dhiraj Verma Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) This is an application seeking early hearing of the present petition.

(2.) The present petition is taken up for hearing today.

(3.) Accordingly, the application stands disposed of.