KAMLA NEHRU COLLEGE Vs. INDERJEET SINGH

JUDGEMENT

(1.) At the outset, we must observe, with some disquietude, that the appellant Kamla Nehru College 'the College', before this Court in LPA, is adopting a stand which is directly opposed to the stand adopted by it before the learned Single Judge.

(2.) Para 7 of the impugned judgment of the learned Single Judge reads thus:

(3.) However, before this Court, the College, represented by Mr. Umesh Chandra Sharma, contests the entitlement of the respondent to selection as Assistant Professor (Journalism) in the appellant College.