PRASUNA CHILUKA Vs. NATIONAL BOARD OF EXAMINATIONS

Referred Judgements :-

GENERAL MEDICAL COUNCIL V. SPACKMAN [REFERRED TO]
COMMISSIONER OF POLICE V. TANOS [REFERRED TO]
HOUSE OF LORDS IN RIDGE V. BALDWIN [REFERRED TO]
DURAYAPPAH V. FERNANDO [REFERRED TO]
WISEMAN V. BORNEMAN [REFERRED TO]
THE ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED V. S.N. RAJ KUMAR [REFERRED TO]
PRAKASH GUPTA V. S.E.B.I. [REFERRED TO]
COMISSIONER OF POLICE BOMBAY VS. GORDHANDAS BHANJI [REFERRED TO]
STATE OF ORISSA VS. BINAPAIRI DEI [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. COLLECTOR J N SINHA [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. JAGANNATH ACHYUT KARANDIKAR [REFERRED TO]
SENIOR SUPERINTENDENT OF POST OFFICES ALLAHABAD VS. IZHAR HUSSAIN [REFERRED TO]
UNION OF INDIA VS. JESUS SALES CORPORATION [REFERRED TO]
BAHADUR SINGH LAKHNBHAI GOHIL VS. JAGDISHBHAI M KAMALIA [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD VS. DARIUS SHAPUR CHENNAI [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. R HANUMAIAH [REFERRED TO]
K K BHALLA VS. STATE OF M P [REFERRED TO]
ASHOKA SMOKELESS COAL IND P LTD VS. UNION OF INDIA [REFERRED TO]
PANCHAM CHAND VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
MANOHAR JOSHI VS. STATE OF MAHARASHTRA [REFERRED TO]
J T INDIA EXPORTS VS. UNION OF INDIA [REFERRED TO]
NARAYAN CHANDRA VS. STATE TRANSPORT AUTHORITY [REFERRED TO]
RAM NIWAS BANSAL VS. STATE BANK OF PATIALA AND ANOTHER [REFERRED TO]
RASHMI METALIKS LTD VS. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY [REFERRED TO]
M/S PRP EXPORTS VS. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU [REFERRED TO]
STATE OF PUNJAB AND ORS. VS. BANDEEP SINGH AND ORS. [REFERRED TO]
HARYANA URBAN DEV. AUTHORITY & ORS. VS. ORCHID INFRASTRUCTURE DEVELOPERS P.LTD. [REFERRED TO]
UNITED AIR TRAVEL SERVICES THROUGH ITS PROPRIETOR VS. UNION OF INDIA [REFERRED TO]
SHRADDHA SAXENA VS. STATE OF M P & OTHERS [REFERRED TO]
OPTO CIRCUIT INDIA LIMITED VS. AXIS BANK [REFERRED TO]