MOHD. IRFAN Vs. HASAN MIAN

Referred Judgements :-

SATYA NARAYAN SPUN PIPE FACTORY VS N. PADMAVATI [REFERRED TO]
KARAM KAPAHI VS LAL CHAND [REFERRED TO]
SKY LAND INTERNATIONAL PVT. LTD. V. KAVITA P. LALWANI [REFERRED TO]
POORAN CHAND VS. MOTILAL [REFERRED TO]
DATTONPANT GOPALVARAO DEVAKATE VS. VITHALRAO MARUTHIRAO JANAGAVAL [REFERRED TO]
UTTAM SINGH DUGAL AND COMPANY LIMITED VS. UNION BANK OF INDIA [REFERRED TO]
CHARANJIT LAL MEHRA VS. KAMAL SAROJ MAHAJAN [REFERRED TO]
NOPANY INVESTMENTS P LTD VS. SANTOKH SINGH [REFERRED TO]
JEEVAN DIESELS AND ELECTRICALS LTD VS. JASBIR SINGH CHADHA HUF [REFERRED TO]
R N SACHDEVA VS. RAM LAL MAHAJAN CHARITABLE TRUST [REFERRED TO]
RAMA GHEI VS. U P STATE HANDLOOM CORPN [REFERRED TO]
BHARTIA INDUSTRIES LTD VS. RAJIV SALUJA [REFERRED TO]
RAJIV SRIVASTAVA VS. SANJIV TULI [REFERRED TO]
NATIONAL RADIO and ELECTRONIC CO LTD VS. MOTION PICTURES ASSOCIATION [REFERRED TO]
SHIKHARCHAND VS. BARI BAI [REFERRED TO]
PAYAL VISION LTD VS. RADHIKA CHOUDHARY [REFERRED TO]
JEEVAN DIESELS & ELECTRICALS LTD VS. JASBIR SINGH [REFERRED TO]
NATIONAL TEXTILE CORPORATION LTD VS. ASHVAL VADERAA [REFERRED TO]
M C MOHAMMED S/O HASSAN VS. GOWRMMMA W/O JAYARAMA REDDY [REFERRED TO]