SULTAN Vs. STATE OF NCT OF DELHI

JUDGEMENT

(1.) Allowed, subject to all just exception. W.P.(CRL) 312/2024

(2.) This petition has been filed seeking quashing of the order No.F.10(3465048)/CJ/LEGAL/2023/31015 dtd. 17/5/2023, by which the application filed by the petitioner for grant of furlough has been rejected by the respondent on the following grounds:

(3.) Issue notice.