(1.) Issue notice.
(2.) Learned counsel for respondent, who appears on advance notice, accepts notice.
(3.) A peculiar situation has arisen.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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