RISHIKA KHARB Vs. UNIVERSITY OF DELHI

JUDGEMENT

(1.) On 24/10/2022, the petitioner, having succeeded in the Central University Entrance Test (CUET) held by the National Testing Agency, secured admission to the Dyal Singh College, University of Delhi, in the course of B.Sc. in Physical Science with Chemistry.

(2.) The petitioner seeks migration to the Hindu College, also affiliated to the University of Delhi.

(3.) The guidelines governing inter-college migration in the Delhi University are contained in Ordinance IV, and may be reproduced thus: