LAWS(DLH)-2024-12-59

RAM PRAKASH Vs. SHEIKH NASIM AHMED

Decided On December 09, 2024
RAM PRAKASH Appellant
V/S
Sheikh Nasim Ahmed Respondents

JUDGEMENT

(1.) Petitioner-landlord has raised the following two issues: -

(2.) This case has long-drawn history.

(3.) The tenancy in question was created way back in the year 1981.