(1.) Allowed, subject to all just exceptions.
(2.) Mr.Sandeep Sethi, the learned senior counsels for the plaintiffs submit that the plaintiffs have deposited the deficient court fee.
(3.) The application is accordingly disposed of as having become infructuous.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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