AJAY JAIN Vs. SOOD RESINS AND POLYMERS

JUDGEMENT

(1.) An award was passed in favour of M/s Sood Resins and Polymers (respondent herein) and against M/s Paragon Paper Industries, LLP on 21/8/2021 in Arbitration Claim No.25/2020.

(2.) On the basis of the abovesaid award, Execution No. 646/ 2021 was filed before the learned Commercial Court.

(3.) On 5/9/2024, learned counsel for the Judgment- Debtor appeared before the said Court for the first time and stated that he wished to file objections.