ANKITA MEENA Vs. AIRPORT AUTHORITY OF INDIA

Referred Judgements :-

DR.(MAJOR) MEETA SAHAI V. STATE OF BIHAR AND ORS. [REFERRED TO]
ANIL KUMAR GUPTA VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
KENDRIYA VIDYALAYA SANGATHAN VS. RAM RATAN YADAV [REFERRED TO]
VIJENDRA KUMAR VERMA VS. PUBLIC SERVICE COMMISSION UTTARAKHAND [REFERRED TO]
RAMESH CHANDRA SHAH VS. ANIL JOSHI [REFERRED TO]
MADRAS INSTITUTE OF DEVELOPMENT STUDIES AND ANOTHER; S ANANDHI AND OTHERS VS. K SIVASUBRAMANIYAN AND OTHERS [REFERRED TO]