LAWS(DLH)-2024-9-131

PUNJAB NATIONAL BANK Vs. NIRAJ GUPTA

Decided On September 12, 2024
PUNJAB NATIONAL BANK Appellant
V/S
Niraj Gupta Respondents

JUDGEMENT

(1.) The present Appeal under Clause X of Letters Patent has been filed seeking setting aside of Judgment dtd. 9/7/2024 passed by the learned Single Judge in W.P.(C) No.7247/2022.

(2.) Notice issued.

(3.) Learned Counsel appearing on behalf of the Respondents No.1 and 2 respectively, accept notice.