(1.) This is a second appeal filed after a delay of 1650 days.
(2.) The appeal is accompanied by CM APPL. 9148/2024, seeking condonation of delay.
(3.) The grounds for condonation are contained in paras 3 to 5 of the application, which reads thus:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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