(1.) The present writ petition has been filed on behalf of the petitioner, who is a qualified lawyer appearing in person, seeking the following reliefs:
(2.) Brief facts leading to the filing of the present petition are as follows-
(3.) Based on the Status Reports filed on behalf of the State, the following facts emerge:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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