(1.) Allowed, subject to all just exceptions.
(2.) Applications stand disposed of. CRL.M.A. 5090/2024 (delay of 14 days)
(3.) For the reasons stated in the application, the same is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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