REGENT COMPUTRONICS PVT. LTD.

RAJESHWAR NATH GUPTA Appellant

V/S

ASHOK JAIN Respondents

Referred Judgements :-

SDN. BHD V. HOTEL QUEEN ROAD PVT LTD. [REFERRED TO]
SAPPANI MOHAMED MOHIDEEN VS. R V SETHUSUBRAMANIA PILLAI [REFERRED TO]
PASUPULETI VENKATESWARLU VS. MOTOR AND GENERAL TRADERS [REFERRED TO]
N G DASTANE VS. S DASTANE [REFERRED TO]
JASWANT KAUR VS. AMRIT KAUR [REFERRED TO]
RAMJI DAYAWALA AND SONS PRIVATE LIMITED VS. INVEST IMPORT [REFERRED TO]
STATE OF BIHAR VS. RADHA KRISHNA SINGH [REFERRED TO]
SAWARNI VS. INDER KAUR [REFERRED TO]
OM PRAKASH GUPTA VS. RANBIR B GOYAL [REFERRED TO]
K D SHARMA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
CHIRANJILAL VS. BHAGWAN DASS [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. KARAMDEEP FINANCE & INVESTMENT (I) PVT LTD & ORS [REFERRED TO]

JUDGEMENT

(1.) Since both the suits are interconnected between the same parties and have been consolidated vide order dtd. 14/10/1997, common evidence has been led and have been heard together; hence, both the suits are being decided by this common judgment.

(2.) In CS (OS) 1300/1992, plaintiff No. 1 is Rajeshwar Nath Gupta, plaintiff No. 2 is Raghavender Nath Gupta, plaintiff No. 3 is Ravinder Nath Gupta and plaintiff No. 4 is Rajender Nath Gupta. For the sake of convenience, they are collectively referred to as "Gupta family ". Defendant No. 1 is Ashok Jain, Defendant No. 2 is Smt. Sheelawati and Defendant No. 3 is Smt. Prabha Jain. For the sake of convenience, they are collectively referred to as "Jain family ".

(3.) Suit bearing CS(OS) 1300/1992 is filed by the Gupta family, who seeks the following prayers:-

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RAJESHWAR NATH GUPTA Vs. ASHOK JAIN

Referred Judgements :-

JUDGEMENT

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