COMMISSIONER OF INCOME TAX Vs. KRISHAN KUMAR

Referred Judgements :-

ASSAM BENGAL CEMENT CO LIMITED VS. COMMR OF INCOME TAX WEST BENGAL [REFERRED TO]
GOTAN LIME SYNDICATE VS. COMMISSIONER OF INCOME TAX RAJASTHAN AND DELHI [REFERRED TO]
TRAVANCORE SUGARS AND CHEMICALS LIMITED VS. COMMISSIONER OF INCOME TAX KERALA [REFERRED TO]
M A JABBAR VS. COMMISSIONER OF INCOME TAX ANDHRA PRADESH [REFERRED TO]
EMPIRE JUTE COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ALEMBIC CHEMICAL WORKS COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX GUJARAT [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. J K SYNTHETICS LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MODERN THEATRES LIMITED [REFERRED TO]
Commissioner of Income Tax VS. M Subramaniam [REFERRED TO]
ORACLE INDIA PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]