LAWS(DLH)-2014-12-471

DHIREN GULATI Vs. STATE & ANR

Decided On December 04, 2014
Dhiren Gulati Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) Crl.M.A.No.17687/2014 (exemption)

(2.) Issue notice.

(3.) Respondent no.2 and complainant are present in person. They are identified by the Investigating Officer/ SI Birender Singh Police Station Chitranjan Park.