LAWS(DLH)-2014-1-159

YOGESH SURI Vs. ASHOK KUMAR

Decided On January 23, 2014
Yogesh Suri Appellant
V/S
ASHOK KUMAR Respondents

JUDGEMENT

(1.) Instant appeal has been preferred against the award dated 18.10.2004, whereby ld. Tribunal has granted compensation for a sum of Rs. 1,96,400/- with interest @ 9% per annum from the date of filing of the petition till its realization.

(2.) The present appeal has been filed for enhancement of the award amount as noted above.

(3.) Ld. Counsel appearing on behalf of the appellant submitted that the appellant had produced medical bills for an amount of more than Rs.2,00,000/-, however, ld. Tribunal granted only Rs.50,000/- towards the same.