BHANU PRAKASH & ORS Vs. STATE & ANR

JUDGEMENT

(1.) This petition moved under Section 482 Cr.P.C. praying for quashing of FIR No.346/2010 under Section 406/498-A/34 IPC registered at Police Station Keshav Puram on the ground that the matter has been amicably settled between the parties.

(2.) Issue notice.

(3.) IO/SI Jaipal Singh, PS Keshav Puram is present in person who identifies the petitioners and the complainant/respondent No.2.