(1.) CHALLENGE by means of this execution first appeal is to the impugned order dated 07.8.2014 by which the executing court refused to recall the order dated 19.7.2014 by which the objections filed by the petitioners were dismissed in default.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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