LAWS(DLH)-2014-7-316

R.P. KHOSLA Vs. HONBLE COMPANY LAW BOARD

Decided On July 11, 2014
R.P. Khosla Appellant
V/S
Honble Company Law Board Respondents

JUDGEMENT

(1.) CA No.2117/2013

(2.) CA No.2086/2013

(3.) CA No.2087/2013 (exemption)